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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Kerala - Subsection

Section 45(i) in A.P.J. Abdul Kalam Technological University Act, 2015

(i)No Ordinance concerning matters referred to in section 44 or any other matter connected with the maintenance of the standards of teaching and examinations within the University, shall be made by the Executive Committee unless a draft thereof has been considered by the Academic Committee;