Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Aayush Kamal Parwani vs Ut Of Jammu And Kashmir And Another on 16 February, 2021

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                                                       Sr. No. 111

                                 HIGH COURT OF JAMMU AND KASHMIR
                                            AT JAMMU
                                                   (Through Virtual Mode)




                                                                      CrlM No.1281/2020 in
                                                                      CRM(M) No.346/2020

            Aayush Kamal Parwani                                                  ..... Petitioner (s)

                                                  Through :- Ms Aparjita Jamwal Advocate.

                                            V/s

            UT of Jammu and Kashmir and another                                   .....Respondent(s)

                                                  Through :- Mr. Raman Sharma AAG vice
                                                             Mr. Aseem Sawhney AAG

            Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE


                                                      ORDER

List on 01.04.2021.

Interim directions to continue till next date before the Bench.

(SANJEEV KUMAR) JUDGE Jammu 16.02.2021 Sanjeev SANJEEV KUMAR UPPAL 2021.02.18 13:52 I attest to the accuracy and integrity of this document