Jammu & Kashmir High Court
Aayush Kamal Parwani vs Ut Of Jammu And Kashmir And Another on 16 February, 2021
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
Sr. No. 111
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
(Through Virtual Mode)
CrlM No.1281/2020 in
CRM(M) No.346/2020
Aayush Kamal Parwani ..... Petitioner (s)
Through :- Ms Aparjita Jamwal Advocate.
V/s
UT of Jammu and Kashmir and another .....Respondent(s)
Through :- Mr. Raman Sharma AAG vice
Mr. Aseem Sawhney AAG
Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
ORDER
List on 01.04.2021.
Interim directions to continue till next date before the Bench.
(SANJEEV KUMAR) JUDGE Jammu 16.02.2021 Sanjeev SANJEEV KUMAR UPPAL 2021.02.18 13:52 I attest to the accuracy and integrity of this document