Section 25(1)(xlii) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

(xlii)to exercise such other powers and perform such other duties be conferred or imposed on it by this Act, Statutes, Ordinances and regulations.

Legal Document View