Delhi High Court - Orders
Ntpc Ltd vs Driplex Water Engineering Pvt. Ltd on 20 May, 2024
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~13 and 14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 19/2021, I.A. 664/2021, I.A. 667/2021, I.A.
10293/2021, I.A. 10294/2021
NTPC LTD ..... Petitioner
Through: Mr. R K. Joshi, Mr. Ojusya Joshi,
Advs.
versus
DRIPLEX WATER ENGINEERING PVT. LTD ..... Respondent
Through: Mr. Ganesh Chandru, Mr. Siddharth
Agrawal, Advs.
+ OMP (ENF.) (COMM.) 99/2021, EX.APPL.(OS) 670/2021,
EX.APPL.(OS) 874/2021
M/S DRIPLEX WATER ENGINEERING PRIVATE LIMITED
..... Decree Holder
Through: Mr. Ganesh Chandru, Mr. Siddharth
Agrawal, Advs.
versus
NTPC LIMITED ..... Judgement Debtor
Through: Mr. R K. Joshi, Mr. Ojusya Joshi,
Advs.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 20.05.2024 On behalf of M/s Driplex Water Engineering Private Limited, an adjournment has been sought.
Both the parties submit that they have filed the written submissions. List on 25.09.2024.
DINESH KUMAR SHARMA, J MAY 20, 2024/AR..
This is a digitally signed order.
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