Section 29(2)(a) in The Haryana Electricity Reform Act, 1997

[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Haryana - Subsection

Section 29(2)(a) in The Haryana Electricity Reform Act, 1997

(a)by publishing the notice in such manner as the Commission considers appropriate for the purposes of bringing the matters to which the notice relates to the attention of persons likely to be affected by them; and

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State of Haryana - Subsection

Section 29(2)(a) in The Haryana Electricity Reform Act, 1997