Section 57(3) in Tamil Nadu Societies Registration Act, 1975
(3)Any law corresponding to this Act in force in the transferred territory immediately before the date of the commencement of this Act including the Travancore- Cochin Literary, Scientific and Charitable Societies Registration Act, 1955 (Travancore-Cochin Act XII of 1955) (hereafter in this section referred to as the corresponding law) shall stand repealed on the date of such commencement.
