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Delhi High Court - Orders

Sankalp Meena And Ors vs Union Of India And Ors on 8 April, 2025

Author: C. Hari Shankar

Bench: C.Hari Shankar

                             $~16
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         W.P.(C) 11206/2019
                                       SANKALP MEENA AND ORS.              .....Petitioners
                                                   Through: Mr. M.K. Bhardwaj, Mrs.
                                                   Priyanka M. Bhardwaj, Mr. Himanshu
                                                   Bhardwaj and Ms. Yangtsapila Sangtam,
                                                   Advs.

                                                                            versus

                                       UNION OF INDIA AND ORS.                 .....Respondents
                                                     Through: Ms. Abha Malhotra, Sr. CGC
                                                     for UOI along with Ms. Aayushi
                                                     Thandassery, Adv. for R-1&2.
                                                     SI/M Teerath Singh, Estt and Insp. Athurv,
                                                     CRPF
                                       CORAM:
                                       HON'BLE MR. JUSTICE C.HARI SHANKAR
                                       HON'BLE MR. JUSTICE AJAY DIGPAUL
                                                                            ORDER

% 08.04.2025 As it is now 5.15 pm, it is not possible to take up this matter today, re-notify on 20 May 2025.

C. HARI SHANKAR, J.

AJAY DIGPAUL, J.

APRIL 8, 2025 dsn Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/04/2025 at 23:36:36