Delhi High Court - Orders
Sankalp Meena And Ors vs Union Of India And Ors on 8 April, 2025
Author: C. Hari Shankar
Bench: C.Hari Shankar
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11206/2019
SANKALP MEENA AND ORS. .....Petitioners
Through: Mr. M.K. Bhardwaj, Mrs.
Priyanka M. Bhardwaj, Mr. Himanshu
Bhardwaj and Ms. Yangtsapila Sangtam,
Advs.
versus
UNION OF INDIA AND ORS. .....Respondents
Through: Ms. Abha Malhotra, Sr. CGC
for UOI along with Ms. Aayushi
Thandassery, Adv. for R-1&2.
SI/M Teerath Singh, Estt and Insp. Athurv,
CRPF
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
HON'BLE MR. JUSTICE AJAY DIGPAUL
ORDER
% 08.04.2025 As it is now 5.15 pm, it is not possible to take up this matter today, re-notify on 20 May 2025.
C. HARI SHANKAR, J.
AJAY DIGPAUL, J.
APRIL 8, 2025 dsn Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/04/2025 at 23:36:36