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Delhi High Court - Orders

Servotech Power Systems Ltd vs Energy Efficiency Services Ltd. & Anr on 6 April, 2021

Author: J.R. Midha

Bench: J.R. Midha

                          $~O-9
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +     ARB.P. 306/2021

                                SERVOTECH POWER SYSTEMS LTD.          ..... Petitioner
                                            Through: Mr. Kamal Gupta, Advocate.

                                                   versus

                                ENERGY EFFICIENCY SERVICES LTD. & ANR...... Respondents
                                              Through: Mr. Tushar Jain, Advocate for
                                                       respondent No.1.
                                CORAM:
                                HON'BLE MR. JUSTICE J.R. MIDHA

                                      ORDER

% 06.04.2021 Issue fresh notice to respondent No.2 by all modes including email, returnable on 06th May, 2021.

J.R. MIDHA, J.

APRIL 6, 2021 ak Signature Not Verified Digitally Signed By:RAJENDER SINGH KARKI Signing Date:09.04.2021 15:44:09