Delhi High Court - Orders
Servotech Power Systems Ltd vs Energy Efficiency Services Ltd. & Anr on 6 April, 2021
Author: J.R. Midha
Bench: J.R. Midha
$~O-9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 306/2021
SERVOTECH POWER SYSTEMS LTD. ..... Petitioner
Through: Mr. Kamal Gupta, Advocate.
versus
ENERGY EFFICIENCY SERVICES LTD. & ANR...... Respondents
Through: Mr. Tushar Jain, Advocate for
respondent No.1.
CORAM:
HON'BLE MR. JUSTICE J.R. MIDHA
ORDER
% 06.04.2021 Issue fresh notice to respondent No.2 by all modes including email, returnable on 06th May, 2021.
J.R. MIDHA, J.
APRIL 6, 2021 ak Signature Not Verified Digitally Signed By:RAJENDER SINGH KARKI Signing Date:09.04.2021 15:44:09