Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act] State of Madhya Pradesh - Subsection Section 11(1)(d) in The Poisons (Madhya Pradesh) Rules, 1960 (d)Name and address of purchaser, the number and the date of the permit and the reference to the file in which the permit is preserved.