Section 6(16) in Tamil Nadu Electricity (Reorganisation and Reforms) Transfer Scheme, 2010
(16)The State Government shall enter into a Tri-partite Agreement to safeguard the pension liabilities and other personnel related liabilities to the extent they are unfunded on the date of the transfer of the Personnel from the Board including due payment of the amounts to personnel who retire on or after the date of the transfer, by the respective Transferees to which the personnel are transferred.
