Section 2(19) in The Mumbai Metropolitan Region Specified Commodities Markets (Regulation of Location) Act, 1983
(19)words and expressions used in this Act, and not defined herein, shall have the meanings assigned to them in [the Mumbai Metropolitan Region Development Authority Act, 1974] [These words were substituted for the word 'the Bombay Metropolitan Region Development Authority Act, 1974', by Maharashtra 25 of 1996, Schedule.];
