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[Cites 0, Cited by 0] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(4) in Conduct of Elections Rules, 1961

(4)The presiding officer shall open the sealed packet in the presence of the polling agents present and use the marked copy of the electoral roll [for marking the names of the electors to whom the ballot papers are issued at the adjourned poll, without however recording therein the serial number thereof] [ Substituted by S.O. 5573, dated 23.12.1971.].