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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Tamilnadu - Subsection

Section 37(2)(i) in Tamil Nadu Panchayats Building Rules, 1997

(i)I agree not to proceed with lay-out of the house-sites or plots until the approval is signified by the Executive Authority required under the Tamil Nadu Panchayats Building Rules, 1997.