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Madras High Court

S.K.Singappa vs The Managing Director on 10 February, 2015

Author: B.Rajendran

Bench: B.Rajendran

       

  

   

 
 
 BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

DATED :10.02.2015

CORAM
THE HONOURBLE MR.JUSTICE B.RAJENDRAN

W.P(MD).No.19020 of 2014
and
M.P.(MD).No.1 of 2014
****

S.K.Singappa				...	Petitioner


					    Vs.

1.The Managing Director,
  Tamil Nadu Arasu Cable TV Corporation Ltd,
  Marshal Road,
  Egmore, Chennai.

2.The Special Tahsildar,
  Tamil Nadu Arasu Cable TV Corporation Ltd,
  Poombukar Building,
  S.N.High Road,
  Tirunelveli Junction,
  Tirunelveli District.

3.The Special Tahsildar,
  Tamil Nadu Arasu Cable TV Direct Control Room
			(MSO) (Multiple System Operator),
  Poombukar Building,
  S.N.High Road,
  Tirunelveli Junction,
  Tirunelveli District.     ...	  Respondents


		Writ Petition filed under Article 226 of the Constitution of
India for the issuance of a Writ of Mandamus to direct the second respondent
not to interfere with the right of the petitioner to get

signal service from MSO of the petitioner choice and consequntially directing
the second respondent not to compel the petitioner to get signal service from
any other private MSO by giving up the existing signal service connection
from the third respondent Government MSO at Tirunelveli in doing his Cable TV
business at Pathamadai, Ambasamudram Taluk, Thoothukudi District.

!For petitioner  : Mr.S.R.Anbarasu
For respondents : Mr.Abdul Saleem
		    for Mr.Sadeeshkumar
		    Additional Government Pleader 	
					 *****
:ORDER

The learned counsel appearing on behalf of the petitioner seeks permission of this Court to withdraw this Writ Petition. He has also made an endorsement to that effect.

2. In view of the above, this Writ Petition is dismissed as withdrawn. Consequently, the connected miscellaneous petition is closed. No costs.

10.02.2015 ssm To

1.The Managing Director, Tamil Nadu Arasu Cable TV Corporation Ltd, Marshal Road, Egmore, Chennai.

2.The Special Tahsildar, Tamil Nadu Arasu Cable TV Corporation Ltd, Poombukar Building, S.N.High Road, Tirunelveli Junction, Tirunelveli District.

3.The Special Tahsildar, Tamil Nadu Arasu Cable TV Direct Control Room (MSO) (Multiple System Operator), Poombukar Building, S.N.High Road, Tirunelveli Junction, Tirunelveli District.

B.RAJENDRAN,J.

ssm W.P(MD).No.19020 of 2014 10.02.2015