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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(D) in Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020

(D)in the proviso, for the words "any income", the words "any income by way of dividend or income" shall be substituted and shall be deemed to have been substituted.