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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Odisha - Subsection

Section 35(1)(iii) in The Orissa Development Authorities Act, 1982

(iii)provide for the total or partial transfer of any right in an original plot to a final plot or provide for the transfer of any right in an original plot, in accordance with the provisions of Section 64 ;