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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Maharashtra - Subsection

Section 54(1)(iii) in The Maharashtra Cooperative Societies Rules, 1961

(iii)In debentures issued by the Apex [Co-operative Agricultural and Rural Multipurpose Development Bank or State or Central Government] [Substituted 'Land Development Bank' by Notification No. CSL-2014/697/C.R.04/13C, dated 30.8.2014 (w.e.f. 23.12.1961).] or in Government loans, or