Himachal Pradesh High Court
Balram Singh & Others vs . State Of H.P. on 7 April, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Balram Singh & others Vs. State of H.P. .
Cr.MMO No. 200 of 2018 7.4.2022 Present: Mr.Madan Gopal, Advocate, vice Mr.Naveen K. Bhardwaj, Advocate, for the petitioners.
Ms.Rameeta Rahi, Additional Advocate General, for respondent No. 1.
Mr.Bhupinder Pathania, Advocate, for respondent No. 2.
Despite availing opportunities, reply has not been filed on behalf of respondent No. 2. Therefore, right to file reply of respondent No. 2 is closed.
List for consideration after four weeks.
(Vivek Singh Thakur), Judge.
7th April, 2022 (Keshav) ::: Downloaded on - 07/04/2022 20:14:36 :::CIS