Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Rajasthan - Subsection Section 27(2) in Rajasthan Transparency in Public Procurement Act, 2012 (2)A bid shall be treated as successful in terms of subsection (1), only after the competent authority has approved the procurement in terms of that bid.
