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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Madhya Pradesh - Subsection

Section 20(3) in The M.P. Gram Sabha (Procedure of Meeting of the Committees, Conduct of Business and Allied Matters) Rules, 2005

(3)The Secretary of the Standing Committee may at any meeting of the Standing Committee explain or make statement in regard to any subject under discussion at such meeting.