Section 3(2)(b) in The Tamil Nadu Legislative Council Act, 2010

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Union of India - Subsection

Section 3(2)(b) in The Tamil Nadu Legislative Council Act, 2010

(b)the number to be filled by persons elected by the members of the Legislative Assembly of Tamil Nadu in accordance with the provisions of sub-clause (d) of the said clause shall be 26; and

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Union of India - Subsection

Section 3(2)(b) in ﻿The Tamil Nadu Legislative Council Act, 2010

Section 3(2)(b) in The Tamil Nadu Legislative Council Act, 2010