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State of Punjab - Section

Section 770 in Punjab Jail Manual, 1996

770. Diet precautions to be taken.

(1)A prisoner under sentence of death shall be allowed the ordinary diet of a labouring convict.
(2)All food intended for consumption by a condemned prisoner, shall be examined by the Deputy Superintendent, Assistant Superintendent or Medical Subordinate who may withhold any article he regards with suspicion and report the circumstances to the Superintendent. The food shall be delivered to the prisoner in the presence of one or other of these officers.