Section 20 in Gujarat Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2019
20. Latrines and urinals.
- Every employer shall provide sufficient latrine and urinal for men and women as may be prescribed and these shall be so conveniently situated as may be accessible for the workers employed in the shop or establishment:Provided that, several employers may provide common facilities of latrines and urinals, in case it is not possible to provide such facility individually, in a shop or establishment due to constraint of space or otherwise.
