Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Jharkhand - Subsection Section 36(i) in Jharkhand Co-operative Societies Rules, 2008 (i)the society shall give two week's notice in writing to its members, and the federation of its intention to change the nature and extent of its liability;
