Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71] [Entire Act] State of Jharkhand - Subsection Section 71(b) in Bihar Coal Mining Area Development Authority Rules, 1988 (b)All flour used in a bakery shall before used be thoroughly, sifted so as to ensure freedom from wastes or any impurities.
