Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 547] [Entire Act] State of Odisha - Subsection Section 547(a) in The Orissa Municipal Corporation Act, 2003 (a)bathe in or near any lake, tank, reservoir, fountain, cistern, duct, standpipe, stream or well in any part of river or other place vested in the Corporation;
