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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Telangana - Subsection

Section 8(1) in Telangana Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Act, 2007

(1)The Government may, by notification, appoint such person as it thinks fit, to be Seed Inspector and specify the areas within which he shall exercise jurisdiction.