Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 386(18)] [Section 386] [Entire Act]

State of Goa - Subsection

Section 386(18)(c) in The City of Panaji Corporation Act, 2002

(c)the execution of works in or near public streets and the temporary occupation of public streets;