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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1)(i) in The Reserve And Auxiliary Air Forces Act, 1952

(i)to any person belonging to any of the classes specified in clauses (a) to (f), if he has attained the age of thirty-seven years; or