Gujarat High Court
Pri. Commissioner Of Income Tax vs Deep Industries Ltd on 1 September, 2015
Author: Harsha Devani
Bench: Harsha Devani, A.G.Uraizee
O/TAXAP/530/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
TAX APPEAL NO.530 of 2015
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PRI. COMMISSIONER OF INCOME TAX-1....Appellant(s)
Versus
DEEP INDUSTRIES LTD.,....Opponent(s)
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Appearance:
MRS MAUNA M BHATT, ADVOCATE for the Appellant(s) No.1
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CORAM: HONOURABLE MS. JUSTICE HARSHA DEVANI
and
HONOURABLE MR. JUSTICE A.G.URAIZEE
Date : 01/09/2015
ORAL ORDER
(PER : HONOURABLE MS. JUSTICE HARSHA DEVANI)
1. Heard Mrs. Mauna Bhatt, learned senior standing counsel for the appellant.
2. S.O. to 7th September, 2015 for further hearing.
( Harsha Devani, J. ) ( A.G. Uraizee, J. ) hki Page 1 of 1 HC-NIC Page 1 of 1 Created On Wed Sep 02 01:38:13 IST 2015