Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act] State of Bihar - Subsection Section 7(2)(d) in Bihar Private Educational Institution (Taking Over) Act, 1987 (d)fails without any reasonable cause, to submit any accounts, books or other documents, when required to do so,