Section 9A(6)(iii) in Tamil Nadu Agriculturists Relief Act, 1938

[Cites 0, Cited by 0] [Section 9A(6)] [Section 9A] [Entire Act]

(iii)all other sums payable to the mortgagee by the mortgagor in his capacity as such, together with the interest, if any, due thereon.

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