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State of Haryana - Section

Section 10A in The Kurukshetra University Act, 1986

10A. [ Decision of Executive Council. [Inserted by Haryana Act 14 of 1994.] - Any decision of the Executive Council in the matters involving additional financial liability and those relating to the annual budget of the University shall hold only if at least one representative of the Government is present at the time of taking such decision and has consented to that decision.]