Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 61 in Andhra Pradesh Chit Funds Act, 1971 61. Interest at more than twelve percent not be allowed. - No court shall award interest on claim arising under this Act at more than twelve percent per annum simple interest.
