Bombay High Court
Hardas @ Haridas Ramdas Udasi And Others vs The State Of Maharashtra, Through The ... on 4 February, 2022
Bench: Sunil B. Shukre, Anil L. Pansare
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 2946 OF 2020
Hardas @ Haridas Ramdas Udasi And Others ....PETITIONER
V/S
The State Of Maharashtra, Through The ....RESPONDENT
Secretary Urban Development Department, Mumbai And Others G. K. MUNDHADA for Petitioner (FOR R 4) for Respondent CORAM : HON'BLE SHRI JUSTICE SUNIL B. SHUKRE & HON'BLE SHRI JUSTICE ANIL L. PANSARE, JJ DATE : 4th February, 2022 P.C. :
s.o.two weeks as mentioned by consent.
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