Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 1 in Jammu and Kashmir Wakafs Act, 2001 1. Short title, extent and commencement. (1)This Act may be called the Jammu and Kashmir Wakafs Act, 2001.(2)It extends to the whole of the State of Jammu and Kashmir.(3)It shall come into force from the date of its publication in the Government Gazette.
