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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(1)(iii) in First Statutes of the Jai Narayan Vyas University Jodhpur

(iii)Every such College or Institution shall have regularly constituted Governing Body/Council, approved by the Syndicate. At least three representatives of the teaching staff, of whom the Principal of the College or the Head of the Institution shall be one and the remaining two shall be selected from amongst its teachers, and two representatives of the University nominated by the Syndicate shall be included in the Government Body or Council.