Punjab-Haryana High Court
Mangat Etc vs State Of Haryana Etc on 6 September, 2023
Author: Sureshwar Thakur
Bench: Sureshwar Thakur
Neutral Citation No:=2023:PHHC:118771-DB
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
CWP-8377-2014 (O&M)
Reserved on: 31.08.2023
Date of decision: 06.09.2023
MANGAT AND ORS. -PETITIONERS
V/S
STATE OF HARYANA AND ORS. -RESPONDENTS
CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
HON'BLE MR. JUSTICE KULDEEP TIWARI
Present: Mr. N.C. Kinra, Advocate with
Mr. Harsh Kinra, Advocate
for the petitioners.
Mr. Ankur Mittal, Addl. A.G., Haryana with
Mr. Saurabh Mago, DAG, Haryana and
Ms. Kushaldeep Kaur, Advocate.
Mr. Ankur Mittal, Advocate
for the respondent- HSVP.
***
SURESHWAR THAKUR, J.
1. For orders, see CWP-7646-2016, titled "SURENDER KUMAR AND ORS. V/S STATE OF HARYANA & ORS.".
(SURESHWAR THAKUR) JUDGE (KULDEEP TIWARI) JUDGE 06.09.2023 devinder Whether speaking/reasoned ? Yes/No Whether reportable ? Yes/No Neutral Citation No:=2023:PHHC:118771-DB 1 of 1 ::: Downloaded on - 19-09-2023 01:22:40 :::