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[Cites 0, Cited by 46] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(v) in The Protection of Children from Sexual Offences Act, 2012

(v)threatens to use, in any form of media, a real or fabricated depiction through electronic, film or digital or any other mode, of any part of the body of the child or the involvement of the child in a sexual act; or