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[Cites 0, Cited by 0] [Section 474] [Entire Act]

Bombay Presidency - Subsection

Section 474(a) in The Bombay Provincial Municipal Corporations Act, 1949

(a)by giving or tendering the said notice, bill, schedule, summons or other documents to the owner or occupier, or if there be more than one owner or occupier, to any one of the owners or occupiers of such building or land, or