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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(2) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(2)Before causing such an inspection or enquiry, intimation thereof shall be given to the University, which shall be entitled have its nominee or nominees at such inspection or enquiry and to maker presentations in regard thereto.