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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Odisha - Subsection

Section 80(4) in The Board's Excise Rules, 1965

(4)They should see that the plants, e.g., all receptacles, pumps and weighing machines are kept perfectly clean and in proper working order and in case of any defect in these plants, which cannot be repaired or remedied locally, they should promptly report the matter to the licensee, keeping a copy of the letter in their file to show that they have taken due action.