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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Nagaland - Subsection

Section 7(1)(r) in The Institute of Chartered Financial Analysts of India University (Nagaland) Act, 2006

(r)to prescribe such courses for Bachelor Degree, Master Degree, Doctor of Philosophy, Doctor of Science Degrees and Research and such other Degrees, Diplomas, Charters, Certificates etc.;