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[Cites 0, Cited by 0] [Section 453(2)] [Section 453] [Entire Act]

State of Uttar Pradesh - Subsection

Section 453(2)(e) in Uttar Pradesh Municipal Corporation Act, 1959

(e)issue of orders for the guidance of licensed surveyors, architects or engineers, structural designers, clerks, clerks of works and plumbers, respectively.