Himachal Pradesh High Court
Rajendra Kumar Gupta vs . Manoj Joshi & Ors. on 23 March, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Rajendra Kumar Gupta Vs. Manoj Joshi & Ors.
Cr.MMO No.269 of 2023 .
23.03.2023 Present: Mr. P.S. Khurana and Mr. C.D. Negi, Advocates, for the petitioner.
Cr.MMO No.269 of 2023 & Cr.MP No.923 of 2023 Issue notice to the respondents, returnable for 25.04.2023, on taking steps within three days.
List on 25.04.2023.
Cr.MP No.924 of 2023 The application is disposed of with a direction to the applicant/petitioner to file translated copies of the Annexure in issue by the next date of hearing.
Jyotsna Rewal Dua
March 23, 2023 Judge
Mukesh
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