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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Rajendra Kumar Gupta vs . Manoj Joshi & Ors. on 23 March, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Rajendra Kumar Gupta Vs. Manoj Joshi & Ors.

Cr.MMO No.269 of 2023 .

23.03.2023 Present: Mr. P.S. Khurana and Mr. C.D. Negi, Advocates, for the petitioner.

Cr.MMO No.269 of 2023 & Cr.MP No.923 of 2023 Issue notice to the respondents, returnable for 25.04.2023, on taking steps within three days.

List on 25.04.2023.

Cr.MP No.924 of 2023 The application is disposed of with a direction to the applicant/petitioner to file translated copies of the Annexure in issue by the next date of hearing.





                                                    Jyotsna Rewal Dua





             March 23, 2023                               Judge
                 Mukesh





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