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[Cites 0, Cited by 0] [Section 94A(4)] [Section 94A] [Entire Act]

State of Karnataka - Subsection

Section 94A(4)(c) in Karnataka Land Revenue Act, 1964

(c)coming in the way of existing or proposed roads, inner or outer ring roads, national highways, by pass over ring roads including those proposed for widening and railway lines, tramways, mass rapid transit system projects, communications and other civil facilities or public utilities;