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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of Madhya Pradesh - Subsection

Section 49(1)(a) in The M.P. Municipal Service (Executive) Rules, 1973

(a)The Fundamental Rules applicable to the Government servants of Madhya Pradesh shall be applicable to the members of the service in respect of regulation of pay and joining time.