Section 50 in Ladakh Autonomous Hill Development Councils Act, 1997
50. Constitution of inter-District Advisory Council.
- The Government may in consultation with the Councils of Leh and Kargil by notification in the Government Gazette constitute an Advisory Council to be called the inter-District Advisory Council consisting of such number of persons as it may think fit for advising the Council -(a)on matters of common interest to both the districts;(b)on the measures to be adopted for resolving differences between the Councils; and(c)on the measures to be taken for preservation of communal harmony in the Ladakh region.
