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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(d) in The Maharashtra Raw Cotton (Procurement, Processing and Marketing) Act, 1971

(d)to recommend the number and places of godowns required for storing cotton, and the cotton ginning and pressing factories required for processing cotton and if necessary of requisitioning godowns or factories;