Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 7 in National Bank For Agriculture And Rural Development (Additional) General Regulations, 1984 7. Accounts. - The Board shall cause accounts to be kept of all the assets and liabilities and receipts and payments of the National Bank.
